MAGANBHAI LADHABHAI PATEL Vs. STATE OF GUJARAT

JUDGEMENT

(1.) SHRI Mayank Vora, learned advocate appearing for the respondent no. 2 - accused has placed on record the death certificate of accused, who reported to have died on 13.08.2007. The certificate is taken on record.

(2.) IN view of this death certificate and in view of the fact that accused has died during pendency of this Criminal Appeal, the Criminal Appeal abates. Orders accordingly.