PRAFUL NANUBHAI THAKER Vs. STATE OF GUJARAT

JUDGEMENT

(1.) AT the request of Shri Vakharia, learned Senior Advocate for the petitioner so as to enable the petitioner to produce the some copy of sketch / map, stand over to 18.2.2010. To be placed in 11 a.m. board. The copy of the document / sketch /map, if any, which is to be produced, the copy of the same shall be given to the learned advocate for the respondent by 15.2.2010. Ad-interim relief granted earlier to continue till then.