LAWS(GJH)-2010-3-86

PRATIKSHA H RAVAL Vs. GUJARAT UNIVERSITY

Decided On March 02, 2010
PRATIKSHA H.RAVAL Appellant
V/S
GUJARAT UNIVERSITY Respondents

JUDGEMENT

(1.) HONOURABLE

(2.) LEARNED advocate Mr.Manoj Shrimali APPEARS for the appellant. He seeks leave to withdraw this Appeal. Leave is granted. Appeal is disposed of as withdrawn.