MAHENDINAGAR COOPERATIVE HOUSING SOCIETY Vs. IBRAHIMBHAI KALUBHAI DABHOIWALA

JUDGEMENT

(1.) SHRI Alpesh Dodiya, learned advocate appearing for SHRI A.R. Majmudar, learned advocate appearing on behalf of the applicant seeks permission to withdraw the present application. Permission is granted. The present application is dismissed as withdrawn. Rule is discharged. Ad-interim relief granted earlier, if any, stands vacated forthwith. No cost.