LAWS(GJH)-2010-10-225

RATANBEN CHIMANLAL RATHOD Vs. STATE OF GUJARAT

Decided On October 25, 2010
RATANBEN CHIMANLAL RATHOD Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Present petition is filed praying that:

(2.) This petition was filed on 8th July 2009. Notice was issued on 9th July 2009 and later on, on 8th September 2009, the Court issued Rule, returnable on 30th September 2009 with a direction to place in the First Board.

(3.) Today, the matter came up for consideration on Civil Application No. 9178 of 2010 being filed in the present matter. In the Civil Application, it is prayed that: