MAKWANA RANJITSINH VAJUJI Vs. ONGC LTD

JUDGEMENT

(1.) By way of this petition, the petitioners have prayed for following reliefs :-

(2.) This Court while admitting present petition passed following order on 07/05/1999 :-

(3.) It is further on the record that, as the said direction was not complied with, the applicants original petitioners filed Misc. Civil Application No.1340 of 1999 in Special Civil Application No.1726 of 1999, which came to be disposed of by this Court (Coram: R.K.Abichandani and D.H.Waghela,JJ) by order dated 20.9.2000, the order reads as under.: