LAWS(GJH)-2010-2-210

DINESHBHAI NARBHERAMBHAI PATEL Vs. STATE OF GUJARAT

Decided On February 19, 2010
DINESHBHAI NARBHERAMBHAI PATEL Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Rule. Learned APP Shri. Rawal waives service of rule for respondent No.1 State. Learned senior advocate Shri S.V. Raju waives service of rule for respondent No.2.

(2.) Learned Counsel for the petitioner at the outset did not press this petition qua petitioner No.2 keeping all the contentions open.

(3.) Petition stands disposed of accordingly qua petitioner No.2.