LAWS(GJH)-2010-7-604

NATIONAL INSURANCE CO. LTD. Vs. KAUSHIK NARENDRABHAI RAJGURU

Decided On July 30, 2010
NATIONAL INSURANCE CO. LTD. Appellant
V/S
Kaushik Narendrabhai Rajguru Respondents

JUDGEMENT

(1.) XXXX (YVP) (Appeal is partly allowed)