(1.) MR.Vaishya, after some arguments, seeks permission to withdraw the petition. Permission granted. Disposed of as withdrawn. Rule discharged. I.R., if any, stands vacated. Direct service is permitted.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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