PRALHAD Vs. STATE OF MAHARASHTRA

Referred Judgements :-

UNION OF INDIA VS. ZORA SINGH [REFERRED TO]
K S PARIPOORNAN VS. STATE OF KERALA [REFERRED TO]
P VARADARAJULA VS. AGRICULTURAL PRODUCE MARKET COMMITTEE [REFERRED TO]
SAMUNDRA DEVI VS. NARENDRA KAUR [REFERRED TO]
PREM CHAND VS. UNION OF INDIA [REFERRED TO]