UNITED PHOSPHORUS LTD Vs. COMMISSIONER OF LABOUR

Referred Judgements :-

STATE OF MADRAS V. C.P. SARATHY REPORTED IN [REFERRED TO]
ABAD DAIRY DUDH VITRAN KENDRA SANCHALAK MANDAL VS. ABAD DAIRY REPORTED IN [REFERRED TO]
APOLLO TYRES LIMITED V. COMMISSIONER O LABOUR AND ANR. REPORTED IN [REFERRED TO]
ABAD DAIRY DUDH VITRAN KENDRA SANCHALAK MANDAL V. ABAD DAIRY REPORTED IN [REFERRED TO]
SULTANSINGH V. STATE OF HARYANA REPORTED IN [REFERRED TO]
STATE OF MADRAS VS. C P SARATHY [REFERRED TO]
JHAGRAKHAN COLLIERIES PRIVATE LIMITED VS. G C AGRAWAL PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRTAL TRIBSNAL CSM LABOUR COURT JABALPUR [REFERRED TO]
HERBERTSONS LIMITED VS. WORKMEN OF HERBERTSONS LTD [REFERRED TO]
TATA CHEMICALS LIMITED VS. WORKMEN [REFERRED TO]
AVON SERVICES PRODUCTION AGENCIES PRIVATE LIMITED VS. INDUSTRIAL TRIBUNAL HARYANA [REFERRED TO]
SANKARI CEMENT ALAI THOZHILALAR MUNNETRA SANGAM TAMIL NADU MANAGEMENT OF INDIA CEMENT LIMITED VS. GOVERNMENT OF TAMIL NADU:SANKARI CEMENT ALAI THOZHILALAR [REFERRED TO]
D P MAHESHWARI VS. DELHI ADMINISTRATION [REFERRED TO]
NIRMAL SINGH VS. STATE OF PUNJAB [REFERRED TO]
M P IRRIGATION KARAMCHARI SANGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
RAM AVTAR SHARMA SURINDER KUMAR SHARMA VS. STATE OF HARYANA:UNION OF INDIA [REFERRED TO]
TELCO CONVOY DRIVERS MAZDOOR SANGH VS. STATE OF BIHAR [REFERRED TO]
SULTAN SINGH VS. STATE OF HARYANA [REFERRED TO]
NATIONAL ENGINEERING INDUSTRIES LIMITED VS. STATE OF RAJASTHAN [REFERRED TO]
ANZ GRINDLAYS BANK LTD VS. UNION OF INDIA [REFERRED TO]
SANJAY SITARAM KHEMKA VS. STATE OF MAHARASHTRA [REFERRED TO]
BHARAT HEAVY ELECTRICALS LTD VS. ANIL [REFERRED TO]
S B MINERALS VS. MNSPL LTD [REFERRED TO]
D D GEARS LTD VS. SECRETARY LABOUR [REFERRED TO]
MOHINI SUGAR MILLS LTD VS. STATE OF BIHAR [REFERRED TO]