R H PATEL Vs. RELIANCE INDUSTRIES LIMITED

Referred Judgements :-

HIFCO CONSUMER CREDIT LIMITED V/S. MILAND INDUSTRIES LIMITED [REFERRED TO]
MARSHALL SONS AND COMPANY (INDIA) LIMITED V/S. INCOME -TAX OFFICER [REFERRED TO]
AHMEDABAD EDUCATION SOCIETY V/S. GILBERT B. SHAH AND OTHERS [REFERRED TO]
BHOLANATH J THAKER VS. STATE OF SAURASHTRA [REFERRED TO]
VIDYA RAM MISRA VS. MANAGING GOMMITTEE SHRI JAI NARAIN COLLEGE [REFERRED TO]
S K GUPTA VS. K P JAIN [REFERRED TO]
AIR INDIA LIMITED VS. NERGESH MEERZA [REFERRED TO]
NATIONAL TEXTILE WORKERS UNION VS. P R RAMAKRISHNAN [REFERRED TO]
B S YADAV VS. CHIEF MANAGER CENTRAL BANK OF INDIA [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA VS. S S SRIVASTAVA [REFERRED TO]
H L TREHAN HINDUSTAN PETROLEUM CORPORATION LIMITED BHARAT PETROLEUM CORPORATION LIMITED VS. UNION OF INDIA [REFERRED TO]
NANDGANJ SIHORI SUGAR CO LIMITED RAE BARELI VS. BADRINATHDIXIT [REFERRED TO]
HINDUSTAN LEVER EMPLOYEES UNION VS. HINDUSTAN LEVER LIMITED [REFERRED TO]
MUNICIPAL COUNCIL AHMEDNAGAR VS. SHAH HYDER BEIG [REFERRED TO]
MEGHAL HOMES PVT LTD VS. NIWAS GIRNI K K SAMITI [REFERRED TO]
STATE BANK OF INDIA VS. S N GOYAL [REFERRED TO]
RELIANCE NATURAL RESOURCES LTD VS. RELIANCE INDUSTRIES LTD [REFERRED TO]
UNION OF INDIA VS. ASIA UDYOG PRIVATE LIMITED [REFERRED TO]
MYSORE ELECTRO CHEMICAL WORKS LTD VS. XII ITO CIRCLE I BANGALORE [REFERRED TO]
BOMBAY GAS CO PRIVATE LIMITED VS. CENTRAL GOVERNMENT [REFERRED TO]