PACS CHEMICALS Vs. UNION OF INDIA

Referred Judgements :-

HOUSE OF LORDS IN NEVILLE V. LONDON EXPRESS NEWSPAPER LTD. [REFERRED TO]
HUKAM CHAND AND ORS. V. MALAK RAM AND ORS. [REFERRED TO]
GRINDLAYS BANK LTD. V. CENTRAL GOVT. INDUSTRIAL TRIBUNAL [REFERRED TO]
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS VS. B MUKHERJEA [REFERRED TO]
SAHIBZADA SAIYED MUHAMMED AMIRABBAS ABBASI VS. STATE OF MADHYA BHARAT NOW MADHYA PRADESH [REFERRED TO]
UJJAM BAI VS. STATE OF UTTAR PRADESH [REFERRED TO]
VIMLA VS. DELHI ADMINISTRATION [REFERRED TO]
THANSINGH NATHMAL ONKARMAL JAWALAPRASAD INDRACHAND PREMSUCH RAMDEO SATYANARAYAN INDRACHAND PREMSUCH SHEWPRATAP TANTIA VS. SUPERINTENDENT OF TAXES DHUBRIIN ALL APPEALS :SUPERINTENDENT OF TAXES DHUBRIIN ALL APPEALS :SUPERINTENDENT OF TAXES DHUBRIIN ALL APPEALS :SUPERINTENDENT OF TAXES DHUBRIIN [REFERRED TO]
NARESH SHRIDHAR MIRAJKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
TITAGHUR PAPER MILLS COMPANY LIMITED VS. STATE OF ORISSA [REFERRED TO]
INDIAN BANK VS. SATYAM FIBRES INDIA PRIVATE LIMITED [REFERRED TO]
STATE BANK OF INDIA VS. STATE BANK OF INDIA CANTEEN EMPLOYEES UNION [REFERRED TO]
WHIRLPOOL CORPORATION VS. REGISTRAR OF TRADE MARKS MUMBAI [REFERRED TO]
APPAREL EXPORT PROMOTION COUNCIL VS. A K CHOPRA [REFERRED TO]
CHAIRMAN GRID CORPORATION OF ORISSA LIMITED GRIDCO VS. SUKAMANI DAS [REFERRED TO]
ROURKELA SHRAMIK SANGH VS. STEEL AUTHORITY OF INDIA LIMITED [REFERRED TO]
GURUVAYUR DEVASWOM MANAGING COMMITTEE VS. C K RAJAN [REFERRED TO]
GENERAL MANAGER KISAN SAHKARI CHINI MILLS LIMITED SULTANPUR UTTAR PRADESH VS. SATRUGHAN NISHAD [REFERRED TO]
RAM CHANDRA SINGH VS. SAVITRI DEVI [REFERRED TO]
SANGHAM TAPE COMPANY VS. HANS RAJ [REFERRED TO]
BHANU KUMAR JAIN VS. ARCHANA KUMAR [REFERRED TO]
KAPRA MAZDOOR EKTA UNION VS. MANAGEMENT OF BIRLA COTTON SPINNING AND WEAVING MILLSLTD [REFERRED TO]
BHAURAO DAGDU PARALKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
ORISSA AGRO INDUSTRIES CORPORATION LTD VS. BHARATI INDUSTRIES [REFERRED TO]
SANJAY SITARAM KHEMKA VS. STATE OF MAHARASHTRA [REFERRED TO]
RABINDRA SINGH VS. FINANCIAL COMMI COOPRATION PUNJAB [REFERRED TO]
MARIAMMA ROY VS. INDIAN BANK [REFERRED TO]
COMMITTEE OF MANAGEMENT VS. VICE CHANCELLOR [REFERRED TO]
SECRETARY OF STATE VS. MASK AND CO [REFERRED TO]