LAWS(GJH)-2010-4-211

RAMESHBHAI RUGNATHBHAI PATEL Vs. DISTRICT PRIMARY EDUCATION OFFICER

Decided On April 21, 2010
RAMESHBHAI RUGNATHBHAI PATEL Appellant
V/S
DISTRICT PRIMARY EDUCATION OFFICER Respondents

JUDGEMENT

(1.) BY way of this petition, the petitioner has claimed following reliefs: