REGENT COMPUTRONICS PVT. LTD.

ORIENTAL INSURANCE COMPANY LTD. Appellant

V/S

MAYORKUMAR RAJUBHAI (DECD.) THROUGH L.RS. BHAGWATIBEN RAJUBHAI PARMAR Respondents

Referred Judgements :-

GUJARAT STATE ROAD TRANSPORT CORPORATION AHMEDABAD VS. RAMANBHAI PRABHATBHAI [REFERRED TO]
MANJURI BERA VS. ORIENTAL INSURANCE COMPANY LTD [REFERRED TO]
MOHD AKRAM ANSARI VS. CHIEF ELECTION OFFICER [REFERRED TO]
MD RAFIQUE ALIAS CHACHU VS. STATE OF WEST BENGAL [REFERRED TO]
EX-CONSTABLE RAMVIR SINGH VS. UNION OF INDIA [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. SAROJ [REFERRED TO]
G SURYAKUMARI VS. B CHANDRAMOULI [REFERRED TO]
MEGJIBHAI KHIMJI VIRA VS. CHATURBHAI TALJABHAI [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. ASHWIN VRAJLAL RAJGOR [REFERRED TO]

JUDGEMENT

(1.) Heard learned Advocate Mr. Vasant S. Shah for Appellant-Insurance Company and learned Advocate Mr. Tushar L. Sheth for Respondents-claimants.

(2.) With consent, the matter is taken up for final hearing today.

(3.) The Appellant-Insurance Company has challenged common award passed by M.A.C. Tribunal, Gondal in M.A.C.P. Nos. 50 to 53 and 115 of 2001, dated 24-1-2008. In this appeal, Appellant has challenged award passed in M.A.C.P. No. 52 of 2001 only.

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ORIENTAL INSURANCE COMPANY LTD Vs. MAYORKUMAR RAJUBHAI

Referred Judgements :-

JUDGEMENT

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