LAWS(GJH)-2010-7-132

PRAFULCHANDRA NATWARLAL JAYSWAL Vs. STATE OF GUJARAT

Decided On July 23, 2010
PRAFULCHANDRA NATWARLAL JAYSWAL Appellant
V/S
STATE OF GUJARAT THRO SECRETARY, R.R.CHAUHAN Respondents

JUDGEMENT

(1.) RULE. Shri Anand Sharma, learned AGP waives service of notice of rule on behalf of opponents nos. 1 and 2 and Shri Prajapati, learned advocate waives service of notice of rule on behalf of opponent no. 3.

(2.) With the consent of the learned advocates appearing on behalf of the respective parties, the present application is taken up for final hearing today.

(3.) The present application has been preferred by the applicant permitting him to be joined as party respondent in Special Civil Application No. 6641/2010.