LAWS(GJH)-2010-7-563

KANUBHAI M PATEL HUF Vs. HIREN BHATT

Decided On July 13, 2010
KANUBHAI M. PATEL HUF Appellant
V/S
Hiren Bhatt Or His Successors To Office And Ors Respondents

JUDGEMENT

(1.) These petitions have been filed with the following prayers:

(2.) On 29.6.2010, this Court had passed an order in the following terms:..

(3.) Since the common questions of facts and law are involved, the petitions were taken up for hearing together and are disposed of by this common judgment.