LAWS(GJH)-2010-12-102

DISTRICT HEALTH OFFICER Vs. SUDHIRKUMAR ASHOKCHANDRA JOSHI

Decided On December 23, 2010
DISTRICT HEALTH OFFICER Appellant
V/S
SUDHIRKUMAR ASHOKCHANDRA JOSHI Respondents

JUDGEMENT

(1.) RULE. Mr.Manish Patel, the learned advocate appearing for the respondent waives service of rule.

(2.) LOOKING to the facts and circumstances of the case, the matter is taken-up for final hearing today.

(3.) HEARD Mr.Maharshi Patel, the learned advocate appearing for M/s.H.L.Patel Advocates for the petitioner and Mr.Manish Patel, the learned advocate appearing for the respondent.