CHIEF EXECUTIVE AUTHORITY Vs. SURESH HARJIBHAI PATEL

Referred Judgements :-

SHAILENDRA NATH SHUKLA V. VICE -CHANCELLAR,ALLAHABAD UNIVERSITY [REFERRED TO]
CHAKRADHAR TRIPATHY V. STATE OF ORISSA [REFERRED TO]
PUNJAB STATE ELECTRICITY BOARD V. SUDESH KUMAR PURI [REFERRED TO]
UNION OF INDIA V. RAMCHANDER [REFERRED TO]
BIDI SUPPLY CO VS. UNION OF INDIA [REFERRED TO]
STATE OF MYSORE VS. WORKERS OF GOLD MINES [REFERRED TO]
NARESH SHRIDHAR MIRAJKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
Y A MAMARDE VS. AUTHORITY UNDER THE MINIMUM WAGES ACT SMALL CAUSES COURT NAGPUR AND AN [REFERRED TO]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [REFERRED TO]
STATE OF KERALA VS. N M THOMAS [REFERRED TO]
STATE BANK OF INDIA VS. N SUNDARA MONEY [REFERRED TO]
MANAGER GOVERNMENT BRANCH PRESS VS. D B BELLIAPPA [REFERRED TO]
AUTHORISED OFFICER THANJAVUR VS. S NAGAMATHA AYYAR [REFERRED TO]
SURENDRA KUMAR VERMA VS. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT NEW DELHI [REFERRED TO]
GLAXO LABORATORIES INDIA LIMITED VS. PRESIDING OFFICER LABOUR COURT MEERUT [REFERRED TO]
S GOVINDARAJU VS. KARNATAKA S R T C [REFERRED TO]
SRINIVASA THEATRE VS. GOVERNMENT OF TAMILNADU [REFERRED TO]
INDRA SAWHNEY VS. UNION OF INDIA [REFERRED TO]
M VENUGOPAL VS. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA MACHILIPATNAM A P [REFERRED TO]
LIC OF INDIA VS. CONSUMER EDUCATION AND RESEARCH CENTRE [REFERRED TO]
RAMON SERVICES PVT LIMITED VS. SUBHASH KAPOOR [REFERRED TO]
S M NILAJKAR VS. TELECOME DISTRICT MANAGER KARNATAKA [REFERRED TO]
S M NILAJKAR VS. TELECOME DISTRICT MANAGER KARNATAKA [REFERRED TO]
PUNJAB STATE ELECTRICITY BOARD VS. DARBARA SINGH [REFERRED TO]
KISHORE CHANDRA SAMAL VS. DIVISIONAL MANAGER ORISSA STATE CASHEW DEVELOPMENT CORPORATION LTD [REFERRED TO]
HARYANA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD VS. MAMNI [REFERRED TO]
HARYANA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD VS. MAMNI [REFERRED TO]
BHOGPUR CO OP SUGAR MILLS LTD VS. HARMESH KUMAR [REFERRED TO]
M D KARNATAKA HANDLOOM DEV CORPN LTD VS. MAHADEVA LAXMAN RAVAL [REFERRED TO]
HARJINDER SINGH VS. PUNJAB STATE WAREHOUSING CORPORATION [REFERRED TO]
VADODARA MUNICIPAL CORPORATION VS. GAJENDRA R DHUMAL [REFERRED TO]
STATE OF GUJARAT VS. KARSANBHAI JESANG [REFERRED TO]
STATE OF GUJARAT VS. KIRITBHAI SOMABHAI BARIYA INDIAN EMPLOYEES UNION [REFERRED TO]
EXECUTIVE ENGINEER VS. SHANKARBHAI JIVABHAI PATEL [REFERRED TO]
GUJARAT AGRO INDUSTRIES CORPO-RATION LIMITED VS. PRAVINSINH BABUBHAI CHAUHAN [REFERRED TO]
STATE OF GUJARAT VS. DIPAK KUMAR MADHUSUDANBHAI GANDHI [REFERRED TO]
SHANKARAIAH VS. K S R T C [REFERRED TO]
RAMKISHAN VS. SAMRAT ASHOK TECHNICAL INSTITUTE [REFERRED TO]
MADHYA PRADESH BANK KARMACHARI SANGH VS. SYNDICATE BANK [REFERRED TO]
CHAIRMAN-CUM-MANAGING DIRECTOR ORISSA ROAD VS. RAMESH CHANDRA GOUDA [REFERRED TO]
K RAJENDRAN VS. DIRECTOR PERSONNEL PROJECT AND EQUIPMENT [REFERRED TO]
JAYABHARAT PRINTERS AND PUBLISHERS PVT LTD VS. LABOUR COURT [REFERRED TO]
DILIP HANUMANTRAO SHIRKE VS. ZILLA PARISHAD YAVATMAL [REFERRED TO]
DILIP HANUMANTRAO SHIRKE VS. ZILLA PARISHAD YAVATMAL [REFERRED TO]
S S SAMBRE VS. CHIEF REGIONAL MANAGER STATE BANK OF INDIA NAGPUR [REFERRED TO]
DEPUTY DIRECTOR OF HEALTH SERVICES VS. LATABAI RAJDHAR PATURKAR [REFERRED TO]
ALEXANDAR YESUDAS MAIKEL VS. PERFECT OIL SEALS AND IRP [REFERRED TO]
ALEXANDAR YESUDAS MAIKEL VS. PERFECT OIL SEALS AND IRP [REFERRED TO]
MANAGER PANDA OIL AND NATURAL GAS CORPORATION VS. G RADHAKRISHANAN [REFERRED TO]
MANAGEMENT MALAYASIS AIRLINES VS. PRESIDING OFFICER PRINCIPAL LABOUR COURT [REFERRED TO]
BALBIR SINGH VS. KURUKSHETRA CENTRAL COOP BANK LTD [REFERRED TO]
BHIKKU RAM S/O SH LALJI VS. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM- [REFERRED TO]
NATHU RAM SAINI VS. HINDUSTAN COPPER LTD [REFERRED TO]
BENNETT COLEMAN AND CO LTD VS. PRESIDING OFFICER LABOUR COURT [REFERRED TO]