BABUBHAI JAMNADAS PATEL Vs. STATE OF GUJARAT

JUDGEMENT

(1.) RULE. Mr.Jaswant K. Shah, learned Additional Public Prosecutor waives the service of notice of rule on behalf of the respondent No.1 and Mr.J.C. Jani, learned advocate waives the service of notice of rule on behalf of the respondent No.2.

(2.) With the consent of the learned advocates appearing on behalf of the respective parties and in the facts and and circumstances of the case, present application is taken up for final hearing.

(3.) Heard Mr.J.B. Pardiwala, learned advocate appearing for Mr.Parthiv B. Shah, learned advocate appearing on behalf of the applicant, Mr.Jaswant K. Shah, learned Additional Public Prosecutor appearing on behalf of the State and Mr.Yatin N. Oza, learned Senior Advocate appearing with Mr.J.C. Jani, learned advocate appearing on behalf of the respondent No.2.