(1.) THIS revision application under Section 397 read with Section 401 CrPC has been preferred by the State of Gujarat against the judgment and order dated 3rd June, 1994 passed by the learned Special Judge, Junagadh in Special Case No. 4 of 1994.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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