Home
About Us
Support
Browse Database
Contact Us
LOGIN
LAWS(GJH)-2000-8-106
STATE OF GUJARAT Vs. KAKU PONJA
Decided On August 04, 2000
STATE OF GUJARAT
Appellant
V/S
Kaku Ponja
Respondents
JUDGEMENT
(1.) xxx xxx xxx.
(2.) xxx xxx xxx.
(3.) xxx xxx xxx.
Click here to view full judgment.