REGENT COMPUTRONICS PVT. LTD.

LAXMIBEN S.PATEL Appellant

V/S

D.Y.COLLECTOR Respondents

Referred Judgements :-

STATE OF GUJARAT VS. PATIL RAGHAV NATHA [REFERRED]
MOHAMAD KAVI MOHAMAD AMIN VS. FATMABAI IBRAHIM [REFERRED]
EVERGREEN APARTMENT CO OP HOUSING SOCIETY VS. SPECIAL SECRETARY REVENUE DEPARTMENT GUJARAT STATE [REFERRED]
PARSHOTTAM RAMAJI RATHOD VS. DHIRAJLAL DHARAMSHI MISTRY [REFERRED]
RAVINDARSHAN CO OPERATIVE HOUSING SOCIETY LTD VS. PRAFULLAKUMAR THAKAR [REFERRED]

JUDGEMENT

(1.) Heard Mr.Vyas for Mr.B.S.Patel appearing on behalf of the petitioner and Mr.L.R. Pujari, learned AGP appearing for the respondent authorities.

(2.) In the present petition, Rule has been issued by this Court on 23rd July, 1990 and ad-interim relief in terms of para-11(c) has been granted by this Court.

(3.) The brief facts of the giving rise to this petition are as under.

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LAXMIBEN S PATEL Vs. DEPUTY COLLECTOR

Referred Judgements :-

JUDGEMENT

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