LAWS(GJH)-2000-9-73

NARESH KANTIBHAI PATEL Vs. GUJARAT SECONDARY EDUCATION BOARD

Decided On September 01, 2000
NARESH KANTIBHAI PATEL Appellant
V/S
GUJARAT SECONDARY EDUCATION BOARD Respondents

JUDGEMENT

(1.) : It is given out on behalf of the petitioner that the respondent Board has already given a separate mark sheet as was sought for. In view of that the petition does not survive.

(2.) THE Special Civil Application is disposed of as having become infructuous. Rule is discharged. No order as to costs.