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LAWS(GJH)-2000-6-79
BOTAD TRANSPORT Vs. MEMAN AMADBHAI DAUDBHAI
Decided On June 13, 2000
Botad Transport
Appellant
V/S
Meman Amadbhai Daudbhai
Respondents
Referred Judgements :-
RATILAL BALABHAI NAZAR V. RANCHHODBHAI SHANKERBHAI PATEL
[REFERRED TO]
TARABEN SAKARLAL SHAH V. SHAH JETHABHAI MAGANLAL
[REFERRED TO]
GANPAT LADHA V. SASHIKANT VISHNU SHINDE
[REFERRED TO]
MRANALINI B. SHAH AND ANR. V. BAPALAL MOHANLAL SHAH
[REFERRED TO]
HELPER GIRDHARBHAI VS. SAIYED MOHMAD MIRASAHEB KADRI
[REFERRED TO]
PATEL VALMIK HIMATLAL VS. PATEL MOHANLAL MULJIBHAI DEAD
[REFERRED TO]
JUDGEMENT
(1.) xxx xxx xxx.
(2.) xxx xxx xxx.
(3.) xxx xxx xxx.
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