(1.) ORAL JUDGEMENT
(2.) : Though served nobody appears for the respondents. Mr.Patel, learned advocate for the petitioner submits that the matter is squarely covered by the judgement and order dated 29.3.1990/ 2.4.1990, rendered by this Court (Coram : B.S. Kapadia, J.) in Special Civil Application No.7756 of 1989 and allied matters. A copy of which is on record at Annexure 'D', page 19.