LAWS(GJH)-2000-12-100

NENSI NARANDAS POPAT Vs. COMPETENT AUTHORITY, SAFEMA

Decided On December 02, 2000

Nensi Narandas Popat Appellant

V/S

Competent Authority, Safema Respondents

Referred Judgements :-

YAKUB ABDUL RAZAK MENTION V. COMPETENT AUTHORITY [REFERRED TO]

JUDGEMENT

(1.) XXXXXXXXXX (BAV) Rule made absolute.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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