LAWS(GJH)-2000-9-59

RAMJIBHAI H PATEL Vs. STATE OF GUJARAT

Decided On September 19, 2000
RAMJIBHAI H.PATEL Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) Learned advocate Mr. Mukund Desai is appearing for the petitioner in this group of petitions. Learned Asstt. G.P. Mr. Pandya is appearing for the respondents in this group of petitions.

(2.) In this group of petitions, common order passed by the Gujarat Revenue Tribunal in revision application No. 571 of 1987 to 580 of 1987 dated 28th February, 1989 has been challenged by the petitioner. The petitioner has also challenged the order passed by the tribunal in review application nos. 18 of 1989 to 27 of 1989 dated 23rd June, 1989 wherein the petitioner has sought review of the order dismissing revision application passed by the tribunal. These petitions were admitted by this court by issuing rule thereon on 25th October, 1989 and interim relief in terms of paragraph 15(C) was granted.

(3.) Brief facts of the present petitions are as under: