SOMDAS Vs. MOHANLAL

Referred Judgements :-

VENU V. SRI KRISHNAPPA [REFERRED TO]
ARUNA BAI V. SURINDERA BABU [REFERRED TO]
PRADIP TIBREWALA V. STATE OF GUJARAT V. ANR. [REFERRED TO]
BRIJMOHANDAS AND ANR. V. PUNJAB NATIONAL BANK AND ANR. [REFERRED TO]
JADAV CHANDRA BANIK V. JOGESH CHANDRA SUKLA DAS [REFERRED TO]
RAM CHANDRA GOVIND UNNAVE V. LAXMAN SAVLERAM ROUGHE [REFERRED TO]
HARU DAS GUPTA VS. STATE OF WEST BENGAL [REFERRED TO]
SIL IMPORT USA VS. EXIM AIDES SILK EXPORTERS BANGALORE [REFERRED TO]
RAJIBHAI T CHOITANI VS. STATE OF GUJARAT [REFERRED TO]
GHANSHYAM M SWAMY VS. CLASSIC STEEL PRODUCTS [REFERRED TO]
N VENKATA SIVARAM PRASAD VS. RAJESWARI CONSTRUCTIONS [REFERRED TO]
PADMA CHARAN MOHAPATRA VS. SUPERINTENDENT OF POLICE CUM TAXING AUTHORITY OF PHULBANI [REFERRED TO]
ASHOK HEGDE VS. JATHIN V ATTAWAN [REFERRED TO]
E P JANU AMMA VS. REVENUE DIVISIONAL OFFICER KOZHIKODE [REFERRED TO]
POORNASREE AGENCIES PETITIONER VS. UNIVERSAL ENTERPRISES [REFERRED TO]
SAKETH INDIA LTD. V. INDIA SECURITIES LTD. [REFERRED TO]
RAKESH NEMKUMAR PORWAL VS. NARAYAN DHONDU JOGLEKAR [REFERRED TO]
SURESHCHANDRA VS. BIRDICHAND [REFERRED TO]