LAWS(GJH)-2000-3-127

KANBI NARSI RATNA BAMBHROLIA Vs. DISTRICT COLLECTOR

Decided On March 03, 2000
Kanbi Narsi Ratna Bambhrolia Appellant
V/S
DISTRICT COLLECTOR Respondents

JUDGEMENT

(1.) xxx xxx xxx.

(2.) xxx xxx xxx.

(3.) xxx xxx xxx.