LAWS(GJH)-2000-12-99

MAHENDRA @ HAKLO BHUPATRAI RATHOD Vs. DISTRICT MAGISTRATE, BHAVNAGAR

Decided On December 14, 2000
Mahendra @ Haklo Bhupatrai Rathod Appellant
V/S
DISTRICT MAGISTRATE, BHAVNAGAR Respondents

JUDGEMENT

(1.) xxx xxx xxx.

(2.) xxx xxx xxx.

(3.) xxx xxx xxx.