(1.) (Per , J.) The Income Tax Appellate Tribunal, Ahmedabad Bench B, has referred the following three questions for our opinion, arising out of ITA No.394/Ahd/1982, relating to assessment year 1979-80.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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