REGENT COMPUTRONICS PVT. LTD.

EXECUTIVE ENGINEER Appellant

V/S

BHIMA RAMAJI PUROHIT Respondents

Referred Judgements :-

BOMBAY GAS COMPANY LIMITED V. GOPAL BHIVA [REFERRED]
RAJENDRANAGAR MUNICIPALITY V. B.V.PERRUJA [REFERRED]
PUNJAB NATIONAL BANK LIMITED VS. K L KHARBANDA [REFERRED]
CENTRA BANK OF INDIA LIMITED VS. P S RAJAGOPALAN [REFERRED]
SURINDER SINGH VS. ENGINEER IN CHIEF C P W D [REFERRED]
AHMEDABAD MUNICIPAL CORPORATION VS. VIRENDRA KUMAR JAYANTIBHAI PATEL [REFERRED]
DIRECTOR GENERAL WORKS C P W D VS. ASHOK KUMAR [REFERRED]
CHHAGAN RANCHHOD KUKVAVA VS. GENERAL MANAGER WESTERN RAILWAY [REFERRED]

JUDGEMENT

(1.) Heard the learned advocates for the respective parties.

(2.) In the present petition, the Order passed by the Labour Court, Bharuch in Recovery Application No. 53 of 1997 dated 28th October, 1999 is under challenge.

(3.) In this matter, notice was issued on 30th December, 1999 making it returnable on 31st March, 2000. In the meantime, ad-interim stay of the impugned order was also granted by this Court [Coram : M.C Patel, J.].

Click here to view full judgment.

EXECUTIVE ENGINEER Vs. BHIMA RAMAJI PUROHIT

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address