LAWS(CE)-2009-12-64

CC Vs. S/SH. ALAUDDIN AND SHASHANK SHUKLA

Decided On December 30, 2009
Cc Appellant
V/S
S/Sh. Alauddin And Shashank Shukla Respondents

JUDGEMENT

(1.) THE facts leading to these appeals by the Revenue are, in brief, as under:

(2.) HEARD both sides.