(1.) THIS appeal is directed against the Order -in -Appeal No. 12/2005 ST(B -III) dated 29.12.2005.
(2.) HEARD both sides and perused the records. The appeal has been filed against a communication from the Commissioner (Appeals) to the appellant, which reads as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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