(1.) The facts giving rise to these appeals are, in brief, as under:
(2.) Heard both the sides.
(3.) Shri R.K. Verma, learned DR defending the impugned order reiterated the findings of the Commissioner (Appeals) and also cited the judgment of the Tribunal reported in, 2006 (195) ELT 97.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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