THIRD MEMBER ON REFERENCE : SHRI B.S.V. MURTHY, MEMBER (T) PLAS PACK INDUSTRIES Vs. COMMR. OF C. EX., AHMEDABAD-III

Referred Judgements :-

BIRLA CORPN. LTD. V. COMMISSIONER [REFERRED TO]
COMMISSIONER V. ANNAPURNA PLASTOPACK PVT. LTD [REFERRED TO]
COMMISSIONER V. BIRLA VXL LTD. [REFERRED TO]
COMMISSIONER V. I.T.C. LTD [REFERRED TO]
NARMADA PAINTS V. COMMISSIONER [REFERRED TO]
UNION OF INDIA VS. SHREEJI COLOUR CHEM INDUSTRIES [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE CHENNAI VS. CALCUTTA CHEMICAL COMPANY LIMITED [REFERRED TO]
RELIANCE INDUSTRIES LTD. VS. COMMISSIONER OF CENTRAL EXCISE, VAPI [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD VS. OLYMPIC SYNTHETICS [REFERRED TO]
KUDREMUKH IRON ORE COMPANY LTD. VS. COMMR. OF CUS., MANGALORE [REFERRED TO]
JAYANTA GLASS LTD. VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
INDIAN THERMOPLASTICS (P) LTD. VS. COMMISSIONER OF CUSTOMS [REFERRED TO]
CCE VS. POLYPLEX CORPORATION LTD. [REFERRED TO]
GAURI PLASTICULTURE (P) LTD. VS. COMMISSIONER OF CENTRAL [REFERRED TO]
AHMEDABAD STEEL CRAFT VS. COMMISSIONER OF C. EX. [REFERRED TO]
RAMA VISION LIMITED VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
BHARAT HEAVY ELECTRICALS LTD. VS. COMMISSIONER OF CENTRAL EXCISE, MEERUT [REFERRED TO]