CCE Vs. BHUWALKA STEEL INDUSTRIES LTD.

Referred Judgements :-

COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS,AURANGABAD V. SIPTA COATED STEEL LTD [REFERRED TO]
NEERA ENTERPRISES V. COLLECTOR OF CENTRAL EXCISE,CHANDIGARH [REFERRED TO]
GHARDA CHEMICALS LTD. V. COMMISSIONER OF CENTRAL EXCISE,MUMBAI [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE,RAJKOT V. BOMBAY DYEING AND MANUFACTURING CO. LTD. [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE,VADODARA - I V. NIRMA LTD. [REFERRED TO]
ESTEE AUTO PRESSINGS PVT. LTD. V. COMMISSIONER OF CENTRAL EXCISE,CHENNAI -III [REFERRED TO]
BOMBAY DYEING AND MFG CO PVT LTD VS. COMMISSIONER OF C EX [REFERRED TO]
TATA MOTORS LTD VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
MARDIA CHEMICALS LTD VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
MUKAND LTD VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
BHILWARA SPINNERS LTD. VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
UNION OF INDIA VS. BHILWARA SPINNING LTD [REFERRED TO]