LOGIN
LAWS(CE)-2007-9-44

CHAUDHARY SHIP BREAKERS Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR

Decided On September 03, 2007
CHAUDHARY SHIP BREAKERS Appellant
V/S
Commissioner Of Customs, Jamnagar Respondents

Referred Judgements :-

OSWAL AGRO MILLS LTD. V. COMMISSIONER [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE MUMBAI II VS. ALLIED PHOTOGRAPHICS INDIA LTD [REFERRED TO]
SAHAKARI KHAND UDYOG MANDAL LTD VS. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS [REFERRED TO]

JUDGEMENT

(1.) THIS is an appeal against the order of Commissioner (Appeals) No. 78/JMN/2005, dated 17 -7 -2005.

(2.) HEARD both sides.

(3.) THE relevant facts, in brief, are as follows :

Click here to view full judgment.

ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

Read More

QUick Links

Get in Touch

Email

Sales: sales@the-laws.com
Support: info@the-laws.com

Contact Numbers

8000853936
9376168072

Address

27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.

Copyright © 2025 Regent Computronics Private Limited.