THIRD MEMBER ON REFERENCE : SHRI S.S. KANG, VICE-PRESIDENT JYOTI LIMITED Vs. COMMISSIONER OF C. EX., VADODARA

Referred Judgements :-

STATE V. HOSPITAL MAZDOOR SABHA [REFERRED TO]
COMMISSIONER V. SHAPOORJI POLLANJI AND CO. LTD. [REFERRED TO]
COMMISSIONER V. FLEX ENGINEERING LTD. [REFERRED TO]
ROHIT PULP AND PAPER MILLS LIMITED VS. COLLECTOR OF CENTRAL EXCISE BARODA [REFERRED TO]
TURBOTECH PRECISION ENGG. P. LTD. VS. C.C.E., BANGALORE-III [REFERRED TO]
BLUE STAR LTD. VS. COMMISSIONER OF C. EX., HYDERABAD-II [REFERRED TO]
PETROFAC INTERNATIONAL LTD. VS. COMMR. OF C. EX. & CUS. (APPEALS), COCHIN [REFERRED TO]
LARSEN AND TOUBRO LTD. VS. CCE [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE VS. BSBK P. LTD. [RELIED ON]
INDIA COLOUR LAB VS. CCE [REFERRED TO]
DAELIM INDUSTRIAL CO. VS. CCE [REFERRED TO]
EMERSON PROCESS MANAGEMENT POWER VS. CCE [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE VS. LARSEN AND TOUBRO LTD. AND [REFERRED TO]