LAWS(CE)-2007-5-66

ROYAL RECYCLING INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, KANDLA

Decided On May 04, 2007
Royal Recycling Industries Appellant
V/S
Commissioner of Customs, Kandla Respondents

JUDGEMENT

(1.) THIS is an appeal against the order of the Commissioner No. KDL/Commr/51/2003, dated 28 -7 -03.

(2.) HEARD both sides.

(3.) THE relevant facts, in brief, are as follows :