DINESH OILS LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD

JUDGEMENT

(1.) THIS is an appeal against the order of the Commissioner (Appeals) No. 319/2005 dt. 24 -8 -2005.

(2.) NONE appeared for the appellant. It is also noticed that the appellant was not represented when the case was listed on 7 -12 -2006. There were requests by the appellant when the case was listed on 23 -3 -07, 3 -4 -07 and again on 4 -4 -2007. Today also nobody is present in spite of notice.

(3.) HEARD the ld. DR for the Department and perused the records. The relevant facts in brief are as follows: