ALFA TRADERS Vs. COMMISSIONER OF CUSTOMS, COCHIN

Referred Judgements :-

COMMISSIONER V. MODERN OVERSEAS [REFERRED TO]
VIKRANT TYRES LTD. V. COMMISSIONER [REFERRED TO]
NEHA INTERCONTINENTAL PVT. LTD. V. COMMISSIONER [REFERRED TO]
RAJASTHAN SPINNING AND WEAVING MILLS LIMITED BHILWARA RAJASTHAN VS. COLLECTOR OF CENTRAL EXCISE JAIPUR RAJASTHAN [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE MEERUT VS. MODI RUBBER LIMITED [REFERRED TO]
TITAN MEDICAL SYSTEMS PRIVATE LIMITED VS. COLLECTOR OF CUSTOMS NEW DELHI [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE HYDRABAD VS. SUNDER STELLS LTD [REFERRED TO]
COMMISSIONER OF CUSTOMS IMPORTS VS. TULLOW INDIA OPERATIONS LTD [REFERRED TO]
ZUARI INDUSTRIES LTD VS. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS [REFERRED TO]
YELLAMMA DASAPPA HOSPITAL BANGALORE VS. COMMISSIONER OF CUSTOMS BANGALORE [REFERRED TO]
AUTOLITE INDIA LIMITED VS. UNION OF INDIA [REFERRED TO]
ANGOU GOLMEI VS. VIZOVOLIE CHAKHA SANG [REFERRED TO]
BHARAT PALVERISING MILLS LTD VS. COLLR. OF CUS. [REFERRED TO]
SUMERU AND SEHRI VS. COLLECTOR OF CENTRAL EXCISE [REFERRED TO]