LAWS(CE)-2007-10-64

PARSWANATH DYECHEM Vs. COMMISSIONER OF C. EX., AHMEDABAD

Decided On October 03, 2007
Parswanath Dyechem Appellant
V/S
Commissioner Of C. Ex., Ahmedabad Respondents

JUDGEMENT

(1.) THIS is an appeal against the order of the Commissioner (Appeals) No. 131/2007(Ahd -I), dt. 30 -3 -07.

(2.) HEARD the both sides.

(3.) THE relevant facts, in brief, are as follows :