LAWS(CE)-2007-6-26

SUCCESS ENGINEERING Vs. COMMISSIONER OF CUSTOMS, KANDLA

Decided On June 20, 2007
Success Engineering Appellant
V/S
Commissioner of Customs, Kandla Respondents

JUDGEMENT

(1.) THESE are the appeals against the order of the Commissioner No. KDL/COMMR/33/2002 dated 10 -10 -2002.

(2.) HEARD both sides.

(3.) RELEVANT facts, in brief, are as follows :