MANAKSIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT

Referred Judgements :-

COMMISSIONER V. MARDIA TUBES LTD. [RELIED ON]
RISHABH INDUSTRIES V. COMMISSIONER [REFERRED TO]
COMMISSIONER OF C. EX., VADODARA-I VS. HYLITE CABLES [RELIED ON]
COMMISSIONER OF CENTRAL EXCISE AND AMP CUSTOMS VS. JYOTI LTD [RELIED ON]