LAWS(CE)-2007-11-72

MALWI SHIP BREAKING Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR

Decided On November 20, 2007
Malwi Ship Breaking Appellant
V/S
Commissioner Of Customs, Jamnagar Respondents

JUDGEMENT

(1.) THE Appeal No. C/10/2004 is by M/s. Malwi Ship Breaking against the order of the Commissioner (Appeals) No. 349/2003(123 -JMN) Cus./Commr(A)Ahd, dt. 15 -10 -03.

(2.) ALL these three appeals involve a common issue and therefore, being dealt with by a common order.

(3.) HEARD both sides.