LAWS(CE)-2007-12-191

C.C.E. Vs. GUJARAT BORISIL LTD.

Decided On December 11, 2007
C.C.E. Appellant
V/S
Gujarat Borisil Ltd. Respondents

JUDGEMENT

(1.) THIS is a Department's appeal against the order of the Commissioner (Appeals) No. RS/430/SRT -II/2006 dated 28.12.2006.

(2.) HEARD both sides.

(3.) THE relevant facts, in brief, are as follows: