MANGALORE REFINERY AND PETROCHEMICALS LTD. Vs. CCE, MANGALORE

Referred Judgements :-

GALAXY (FRP) P. LTD. V. COLLECTOR [REFERRED TO]
NICHOLAS PIRAMAL (I) LTD. V. COMMISSIONER [REFERRED TO]
RAJASTHAN POLYMERS AND RESINS LIMITED VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
COMMISSSIONER OF CENTRAL EXCISE COIMBATORE VS. JAWAHAR MILLS LIMITED [REFERRED TO]
KOTHARI GENERAL FOODS CORPN. LTD. VS. COMMR. OF C. EX., BANGALORE [REFERRED TO]
HYBRID ELECTRONIC SYSTEMS P. LTD VS. COMMISSIONER OF C. EX. [REFERRED TO]
EVERSHINE ELECTRICAL WORKS (I) VS. COLLECTOR OF C. EX. [REFERRED TO]
STARTRON VIDEO PVT. LTD VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
EMMES METALS LTD. VS. COMMISSIONER OF CENTRAL EXCISE, [REFERRED TO]
BHORUKA TEXTILES LTD VS. COMMISSIONER OF C. EX. [REFERRED TO]
PRESS COMP INTERNATIONAL VS. COMMISSIONER OF C. EX. [REFERRED TO]