LAWS(CE)-2007-9-19

SICAL LOGISTICS LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR

Decided On September 10, 2007
SICAL LOGISTICS LTD. Appellant
V/S
Commissioner Of Customs, Jamnagar Respondents

JUDGEMENT

(1.) THIS is an appeal against the order of the Commissioner No. 013/Commissioner/2006, dated 15 -12 -2006.

(2.) HEARD both sides.

(3.) THE relevant facts, in brief, are as follows: -